Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(11) in The Rajasthan Secondary Education Act, 1957 (11)adopt measures to promote the physical, moral, cultural and social welfare of students in recognised institutions and to prescribe the conditions of their residence and discipline;
