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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(x) in The Andhra Pradesh Infrastructure Development Enabling Act, 2001

(x)[ the above Swiss Challenge approach shall however to followed in respect of a Project subject to the approval of Competent Authority]. [Added by Act No 3 of 2017, dated 19.4.2017]