Allahabad High Court
Sumit Kumar Singh vs The Secretary Board Of High School And ... on 18 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 46163 of 2000 Petitioner :- Sumit Kumar Singh Respondent :- The Secretary Board Of High School And Intermediate Edu. Petitioner Counsel :- V.M. Zaidi Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2000 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 18.1.2010 SK