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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Goa - Subsection

Section 151(1)(e) in The Goa Panchayat Raj Act, 1994

(e)have custody of all papers and documents, connected with the proceedings of the meetings of the Zilla Panchayat and its Committees;