Bombay High Court
Dr. Rajendra Sadanand Burma And Anr vs The State Of Maharashtra And Ors on 4 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 133 OF 2007
Dr. Rajendra Sadanand Burma And Anr. ....Petitioner
V/S
The State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 1420 OF 2008 Suresh Bandya Shinda ....Petitioner V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 3589 OF 2011 Kasturba Adivasi Mahila Bahu Uddeshiya Mandl ....Petitioner Pohara, And Anr V/S The State Of Maharashtra And Ors ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 105 OF 2011 Courts On Its Own Motion Through The ....Petitioner Registrar General V/S Additional Chief Secretary, Health Govt Of ....Respondent Maharashtr And Ors WITH WRIT PETITION NO. 3278 OF 2010 Page 1/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:39 ::: Purnima Upadhay ....Petitioner V/S Addl. Chief Secretary, Health Govt. Of ....Respondent Maharashtra WITH PUBLIC INTEREST LITIGATION NO. 181 OF 2013 Shri. Nitin Dashrath Borade ....Petitioner V/S The Chief Executive Officer, Zilla Parishad, ....Respondent Pune And Ors WITH PUBLIC INTEREST LITIGATION NO. 68 OF 2010 Banday K. S. And Anr. ....Petitioner V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 3561 OF 2013 Nawalsingh Ramlal Mawaskar And Anr ....Petitioner V/S The Principal Secretary, Tribal Development ....Respondent Dept And Ors Ms. Ankita Mishad i/by Mr. Abhijeet Desai for the petitioner in PIL/133/2007.
Ms. Neha Bhide, A.G.P. \'B\' Panel for the State. Mr. Onkar Mane i/by Mr.Uday P. Warunjikar for petitioner in WP/3589/2011 Mr.B.S.Bane Applicant in person in CAI/87/2009. Ms.Dipika Sahani i/b. Ms.Gayatri Singh, Sr Counsel Amicus Page 2/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:39 ::: Curiae for the Petitioner in PIL/105/2011, WP/3561/2013 and for Applicant in CAW/1183/2012 and CAW/2815/2013, CAW/2566/2014 Mr. Bhushan Pandurang Malgaonka applicant in person in CAI/175/2014, CAW/1943/2017 AND CAI/115/2013 Mr.Y.R.Mishra a/w Mr. D.A. Dube for R.No.6 in PIL/133/2007 Mr. Upendra Lokegaonkar i/by Mr. N.R. Prajapati for R.No.5 in WP/1420/2008.
Mr. G.B. Walawalkar I/by Mr. Shankar P. Thorat for R.No.1 in PIL/181/2013 CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 4th October, 2018 P.C. :
Place these petitions for DIRECTION on 12/10/2018.
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