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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Assam - Subsection

Section 85(3) in Assam Panchayat Act, 1994

(3)Each Committee shall be entitled to require attendance at its meetings any Officer of the Zilla Parishad who is concerned with the work of the Committee. The Chief Executive Officer shall under instruction of the Committee; issue notices and secure the attendance of the officer.