Section 34(1)(d) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956
(d)land held from zamindar or zamindars all of whom are persons of any one or more of the classes mentioned in clauses (a) to (g) of Section 157 of the U.P. Zamindari Abolition and Land Reforms Act, 1950 as applicable to the Pargana.