Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] Madras Presidency - Subsection Section 165(c) in Madras Estates Land Act, 1908 (c)the situation, extent and one or more of the boundaries of the land held by the ryot, as shown in the survey map of the village;
