Madhya Pradesh High Court
Asrec (India) Pvt. Ltd. vs M/S Balaji Industrial Gases on 1 September, 2020
Author: Chief Justice
Bench: Chief Justice
1 MP-2103-2020
The High Court Of Madhya Pradesh
MP-2103-2020
(ASREC (INDIA) PVT. LTD. Vs M/S BALAJI INDUSTRIAL GASES AND OTHERS)
2
Jabalpur, Dated : 01-09-2020
Heard through Video Conferencing.
Shri Ashish Kumar Nema, Advocate for the petitioner.
Shri Ashish Kumar Tiwari, Advocate for the respondents 1 and 2.
Shri Sanjay Kumar Malvi, Advocate for the respondent No.3. Learned counsel for the respondents pray for time to file reply. They may do so before the next date of hearing with an advance copy to the learned counsel for the petitioner.
For arguments, to come up on 23.09.2020.
(AJAY KUMAR MITTAL) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
S/
Digitally signed by SACHIN CHAUDHARY
Date: 2020.09.01 16:43:24 +05'30'