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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Rajasthan - Subsection

Section 4A(2) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(2)The committee shall consist of the following members, namely:
(a)An Officer not below the rank of a Tehsildar appointed by the State Government, who shall be the Secretary of the Committee;
(b)Not more than 12 members nominated by the State Government.