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Delhi High Court - Orders

Central Bureau Of Investigation vs Dharambir Khattar on 4 October, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~46 to 49
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 2857/2019 & CRL.M.A. 35242/2019
                                                CENTRAL BUREAU OF INVESTIGATION                                                ..... Petitioner
                                                                                      Through:                 Mr. Anupam S Sharrma, SPP with
                                                                                                               Mr. Prakarsh Airan, Ms. Harpreet
                                                                                                               Kalsi, Mr. Abhishek Batra and
                                                                                                               Mr. Ripudaman Sharma, Advocates.
                                                                                      versus

                                                DHARAMBIR KHATTAR                                                              ..... Respondent
                                                                                      Through:                 Mr. Harsh K Sharma, Ms. Vaibhavi
                                                                                                               Sharma, Mr. Lakshay Parasher and
                                                                                                               Ms. Bhumika Yadav, Advocates.
                                                                                                               Mr. S.P. Kashal and Mr. Jeewan
                                                                                                               Chandra, Advocates.
                                    47
                                    +           CRL.M.C. 2859/2019 & CRL.M.A. 11538/2019
                                                CENTRAL BUREAU OF INVESTIGATION                                                ..... Petitioner
                                                                                      Through:                 Mr. Anupam S Sharrma, SPP with
                                                                                                               Mr. Prakarsh Airan, Ms. Harpreet
                                                                                                               Kalsi, Mr. Abhishek Batra and
                                                                                                               Mr. Ripudaman Sharma, Advocates.
                                                                                      versus

                                                DHARAMBIR KHATTAR & ANR                                                        ..... Respondents
                                                                                      Through:                 Mr. S.P. Kashal and Mr. Jeewan
                                                                                                               Chandra, Advocates for R-1.
                                    48
                                    +           CRL.M.C. 2960/2019 & CRL.M.A. 11882/2019
                                                CBI                                                                            ..... Petitioner
                                                                                      Through:                 Mr. Anupam S Sharrma, SPP with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/10/2023 at 20:56:30
                                                                                                                Mr. Prakarsh Airan, Ms. Harpreet
                                                                                                               Kalsi, Mr. Abhishek Batra and
                                                                                                               Mr. Ripudaman Sharma, Advocates.
                                                                                      versus

                                                DHARAMBIR KHATTAR & ORS                                                          ..... Respondents
                                                                                      Through:                 Mr. S.P. Kashal and Mr. Jeewan
                                                                                                               Chandra, Advocates for R-1.
                                    49
                                    +           CRL.M.C. 2972/2019 & CRL.M.A. 11921/2019
                                                CENTRAL BUREAU OF INVESTIGATION                                                  ..... Petitioner
                                                                                      Through:                 Mr. Anupam S Sharrma, SPP with
                                                                                                               Mr. Prakarsh Airan, Ms. Harpreet
                                                                                                               Kalsi, Mr. Abhishek Batra and
                                                                                                               Mr. Ripudaman Sharma, Advocates.
                                                                                      versus

                                                DHARAMBIR KHATTAR                                                                ..... Respondent
                                                                                      Through:                 Mr. S.P. Kashal and Mr. Jeewan
                                                                                                               Chandra, Advocates.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 04.10.2023 At the request of the Special Public Prosecutor appearing on behalf of the petitioner/CBI list on 13.12.2023 at 02:30 PM.

DR. SUDHIR KUMAR JAIN, J OCTOBER 4, 2023 sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 20:56:30