Delhi High Court - Orders
Central Bureau Of Investigation vs Dharambir Khattar on 4 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~46 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2857/2019 & CRL.M.A. 35242/2019
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S Sharrma, SPP with
Mr. Prakarsh Airan, Ms. Harpreet
Kalsi, Mr. Abhishek Batra and
Mr. Ripudaman Sharma, Advocates.
versus
DHARAMBIR KHATTAR ..... Respondent
Through: Mr. Harsh K Sharma, Ms. Vaibhavi
Sharma, Mr. Lakshay Parasher and
Ms. Bhumika Yadav, Advocates.
Mr. S.P. Kashal and Mr. Jeewan
Chandra, Advocates.
47
+ CRL.M.C. 2859/2019 & CRL.M.A. 11538/2019
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S Sharrma, SPP with
Mr. Prakarsh Airan, Ms. Harpreet
Kalsi, Mr. Abhishek Batra and
Mr. Ripudaman Sharma, Advocates.
versus
DHARAMBIR KHATTAR & ANR ..... Respondents
Through: Mr. S.P. Kashal and Mr. Jeewan
Chandra, Advocates for R-1.
48
+ CRL.M.C. 2960/2019 & CRL.M.A. 11882/2019
CBI ..... Petitioner
Through: Mr. Anupam S Sharrma, SPP with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/10/2023 at 20:56:30
Mr. Prakarsh Airan, Ms. Harpreet
Kalsi, Mr. Abhishek Batra and
Mr. Ripudaman Sharma, Advocates.
versus
DHARAMBIR KHATTAR & ORS ..... Respondents
Through: Mr. S.P. Kashal and Mr. Jeewan
Chandra, Advocates for R-1.
49
+ CRL.M.C. 2972/2019 & CRL.M.A. 11921/2019
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Anupam S Sharrma, SPP with
Mr. Prakarsh Airan, Ms. Harpreet
Kalsi, Mr. Abhishek Batra and
Mr. Ripudaman Sharma, Advocates.
versus
DHARAMBIR KHATTAR ..... Respondent
Through: Mr. S.P. Kashal and Mr. Jeewan
Chandra, Advocates.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 04.10.2023 At the request of the Special Public Prosecutor appearing on behalf of the petitioner/CBI list on 13.12.2023 at 02:30 PM.
DR. SUDHIR KUMAR JAIN, J OCTOBER 4, 2023 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 20:56:30