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[Cites 0, Cited by 0] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Candidates who pass the preliminary professional examination shall be placed on a roster for selection to undergo a further course and examination for Commissioned Master-At-Arms in accordance with the date of passing the preliminary professional "examination. In making the selection, due consideration shall be given to seniority, percentage of marks obtained in the preliminary professional examination and their reports on the form specified in Appendix III.