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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(8)(iii) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(iii)The management of RVUN, RVPN and the Distribution Companies shall be responsible to ensure that the contribution to the Trusts relating to personnel related funds for the services after July 19, 2000, of their respective personnel is made as required from time to time.]