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NCT Delhi - Section

Section 1 in The Delhi Restriction of Uses of Land Act, 1941

1. Short title, extent and commencement.-

(1)This Act may be called the Delhi Restriction of Uses of Land Act, 1941.
(2)It extends to the 1[Union territory of Delhi.]
(3)It shall come into force on such date2 as the Central Government may, by notification in the Official Gazette, appoint.