Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 222] [Entire Act] State of Uttar Pradesh - Subsection Section 222(e) in U.P. Revenue Code, 2006 (e)Pargana Sakteshgarh and the villages mentioned in the Fourth Schedule in hilly paths of Parganas Ahraura and Bhagwat of Tehsil Chunar of Mirzapur district.
