Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Angesh Kumar Khande vs State Of Chhattisgarh on 11 August, 2025

                                      1/1




          HIGH COURT OF CHHATTISGARH AT BILASPUR

                         WPS No. 9326 of 2025

    ANGESH KUMAR KHANDE versus STATE OF CHHATTISGARH



                               Order Sheet



11/08/2025

Shri Devashish Tiwari, Advocate for the Petitioner.

As prayed, two weeks time is granted to remove the defaults pointed out by the Registry.

List thereafter.

Sd/-

(Ravindra Kumar Agrawal) Judge inder