Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(8) in The Assam Technical Education Service Rules, 1981

(8)The promotions shall be in accordance with the preference indicated in the lists finally approved by the Appointing Authority.