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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Sikkim - Subsection

Section 52(1)(i) in The Sikkim Police Act, 2008

(i)approving all posting and transfers of officers below the rank of Deputy Superintendent of Police between the various wings of the Police organization, and deputation outside the organization with the approval of the State Government, and for inter-district transfers in all the wings: