Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2) in The Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002

(2)Every order made under this section shall be laid, as soon as may be, after it is made, before each House of the State Legislature.