Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 34 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 34. Fees for recruitment. - Candidates for direct recruitment to any of the posts under these rules shall pay to the Commission such fee as may from time to time be specified by the State Government.]
