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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(4) in U.P. Revenue Code, 2006

(4)The provisions of this Code and every other law for the time being applicable to a Commissioner shall apply to the Additional 'Commissioner when exercising powers or discharging any duties under this section, as if he were the Commissioner of the Division.