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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 23 September, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     O.M.P. (COMM) 90/2021, I.A. 3298/2021
      INDIAN OIL CORPORATION LTD                   .... Petitioner
                    Through: Mr. V.N. Koura, Advocate.

                         versus

      STUP CONSULTANTS PVT. LTD                   ..... Respondent
                     Through: Ms. Somya Jaitly, Advocate.
      CORAM:
      HON'BLE MR. JUSTICE SANJEEV NARULA
               ORDER

% 23.09.2021

1. Ms. Somya Jaitly, counsel for the Respondent seeks an adjournment on the ground that Mr. Gautam Dhamija, the arguing counsel, is not available today. Mr. V.N. Koura, Advocate does not oppose the said request.

2. Re-notify on 11th November, 2021.

SANJEEV NARULA, J SEPTEMBER 23, 2021 hd