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State of Odisha - Section

Section 10 in The Orissa Animal Contagious Diseases Act, 1949

10. Power to control the holding of markets, fairs, etc.

- The State Government, for the purpose of preventing the outbreak or spread of any scheduled disease, may prohibit or regulate in such manner and to such extent as may be prescribed, the holding of animal markets, animal fairs, animal exhibitions or other concentration of animals in any specified area.