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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(iv) in The Orissa State Lottery Rules, 1983

(iv)The common prizes in respect of any draw for all the series, if there be any, will be drawn [either before or after the lucky numbers of all series are drawn, as may be considered convenient] [Substituted vide Notification No. 43273-F./18.11.1983.]. The procedure for drawing the common prize will be as follows :