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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(1)Prior to the start of Social Audit process, an orientation workshop with the Sarpanchas at Block level will be conducted to make them aware of the objectives of the Social Audit and to seek their participation in the Social Audit Gram Sabha.