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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Maharashtra - Subsection

Section 91(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(1)any person in charge of an educational institution or engaged in scientific research to possess and use, for educational and/or scientific purposes only, manufactured drugs in such quantity and in such manner as may be specified in the said order;