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[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(4)(f) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(f)The sale proceeds of all dust, dirt, dung or refuse including the dead bodies of animals collected by the servant of the Gram Panchayat.