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[Cites 0, Cited by 0] [Section 66D] [Entire Act]

State of Maharashtra - Subsection

Section 66D(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)to suggest the location of street lights, street or community water taps, public wells, public sanitation units and such other public amenities within the area of the Area Sabha;