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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(3)The provisions of sub-rule (4) of Rule 3 shall, so far as may be, apply to an application made under this rule.