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Union of India - Section

Section 21 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

21. The CTU shall install special energy meters on all inter connections between the regional entities and other identified points for recording of actual net MWh interchanges and MVArh drawals. The installation, operation and maintenance of special energy meters shall be in accordance with Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006. All concerned entities (in whose premises the special energy meters are installed) shall take weekly meter readings and transmit them to the RLDC by Tuesday noon The SLDC must ensure that the meter data from all installations within their control area are transmitted to the RLDC within the above schedule.