Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17CA(10)] [Section 17CA] [Entire Act]

Union of India - Subsection

Section 17CA(10)(f) in Income Tax Rules, 1962

(f)any concern in which any of the persons referred to in clauses (a), (b), (c), (d) and (e) has a substantial interest.