Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 52 in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 52. Every latrine shall be under cover and so partitioned off as to secure privacy, and shall have a proper door and fastenings.
