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[Cites 0, Cited by 0] [Section 22A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22A(6) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(6)Where more than one affiliated institution is maintained by a body or authority, there shall be a separate Committee of Management for each such institution, unless otherwise provided in the regulations for any class of affiliated institutions.