Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(b) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958 (b)"The Board" means "the Board of Directors" of the Corporation and in relation to any powers exercisable by it, includes the "Executive Committee".
