Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Indrakashi Devi vs The State Of Karnataka on 4 November, 2019

Bench: Arun Mishra, Indira Banerjee

     ITEM NO.69                           COURT NO.3                SECTION IV-A

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     Civil Appeal              No(s).   3309-3310/1997

     INDRAKASHI DEVI & ORS.                                          Appellant(s)

                                                  VERSUS

     THE STATE OF KARNATAKA & ANR.                                   Respondent(s)

     (IA           No.   19/2013 - APPLICATION FOR DIRECTION
      IA           No.   15/2012 - APPLICATION FOR DIRECTION
      IA           No.   6/2007 - APPLICATION FOR DIRECTIONS
      IA           No.   7/2006 - APPLICATION FOR IMPLEADMENT
      IA           No.   8/2006 - APPLICATION FOR IMPLEADMENT
      IA           No.   17/2012 - EXEMPTION FROM FILING O.T.
      IA           No.   21/2013 - STAY APPLICATION)

     WITH
     C.A. No. 3305/1997 (IV-A)
     (FOR [APPLICATION FOR IMPLEADMENT AS PARTY RESPONDENT] ON IA
     2/2014
     FOR CLARIFICATION/DIRECTION [AN APPLICATION FOR DIRECTION] ON IA
     36967/2019
     IA No. 2/2014 - APPLICATION FOR IMPLEADMENT AS PARTY RESPONDENT
     IA No. 36967/2019 - CLARIFICATION/DIRECTION)

     C.A. No. 3303/1997 (IV-A)
     (I.A. FOR impleading party ON IA 56491/2018
     FOR INTERVENTION/IMPLEADMENT ON IA 56491/2018
     FOR EXEMPTION FROM FILING O.T. ON IA 56493/2018
     FOR MODIFICATION OF COURT ORDER ON IA 56500/2018
     FOR EXEMPTION FROM FILING O.T. ON IA 56501/2018
     IA No. 56501/2018 - EXEMPTION FROM FILING O.T.
     IA No. 56493/2018 - EXEMPTION FROM FILING O.T.
     IA No. 56491/2018 - INTERVENTION/IMPLEADMENT
     IA No. 56500/2018 - MODIFICATION OF COURT ORDER)

     C.A. No. 3306/1997 (IV-A)
     ( FOR [APPLICATION FOR DIRECTION] ON IA 3/2012
     FOR EXEMPTION FROM FILING O.T. [EXEMPTION FROM FILING O.T.] ON IA
     4/2012
     FOR [APPLICATION FOR IMPLEADMENT AS PARTY APPELLANT] ON IA 2/2007
     IA No. 3/2012 - APPLICATION FOR DIRECTION
     IA No. 2/2007 - APPLICATION FOR IMPLEADMENT AS PARTY APPELLANT
     IA No. 4/2012 - EXEMPTION FROM FILING O.T.)
Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2019.11.05

     C.A. No. 3308/1997 (IV-A)
16:45:09 IST
Reason:


     (I.A. FOR impleading party [IA FOR IMPLEADMENT AS PARTY APPELLANT]
     ON IA 2/2008

                                                   1
FOR INTERVENTION/IMPLEADMENT [IA FOR IMPLEADMENT AS PARTY
APPELLANT] ON IA 2/2008
FOR [I.A. FOR DIRECTION] ON IA 5/2013
FOR APPLICATION FOR SUBSTITUTION [I/A FOR SUBSTITUTION OF LRS OF
SOLE APPELLANT] ON IA 183764/2018
IA No. 183764/2018 - APPLICATION FOR SUBSTITUTION
IA No. 5/2013 - I.A. FOR DIRECTION
IA No. 2/2008 - INTERVENTION/IMPLEADMENT)

C.A. No. 3307/1997 (IV-A)
( FOR [IA FOR IMPLEADMENT AS PARTY APPELLANT] ON IA 2/2007
IA No. 2/2007 - IA FOR IMPLEADMENT AS PARTY APPELLANT)

C.A. No. 3351/1997 (IV-A)
(FOR ON IA 45672/2009)

CONMT.PET.(C) No. 188-189/2013 In C.A. No. 3309-3310/1997 (IV-A)

CONMT.PET.(C) No. 237/2014 In C.A. No. 3309-3310/1997 (IV-A)


Date : 04-11-2019 These matters were called on for hearing today.


CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MS. JUSTICE INDIRA BANERJEE


For Appellant(s)    Mr. Neeraj Kishan Kaul,Sr.Adv.
                    Mr. P. Balaji Varma,Adv.
                    Ms. Maneesha Kongoui,Adv.
                    Ms. C. Parwani,Adv.
                    Ms. Divya Swami,Adv.
                    Mr. Nikhil Swami,Adv.
                    Mrs. Prabha Swami, AOR
                    Ms. Pritha Suri,Adv.

                    Mr.   Aditya Sondhi,Sr.Adv.
                    Mr.   Vikas Mehta, AOR
                    Mr.   Rajat Sehgal,Adv.
                    Mr.   Apoorv Khator,Adv.

                    Mrs. Kanchan Kaur Dhodi, AOR

                    Mr. T. Harish Kumar, AOR
                    Mr. Navneet Dugar,Adv.

                    Mr. S. N. Bhat, AOR



                    Mrs.    Lalita Kaushik, AOR

                                   2
                    Mr. Abhay Kumar, AOR

                    Mr. S. S. Shroff, AOR

For Respondent(s)   Mr.   Basava Prabhu S. Patil,Sr.Adv.
                    Mr.   V. N. Raghupathy, AOR
                    Mr.   Manendra Pal Gupta,Adv.
                    Mr.   Chinmay,Adv.

                    Dr.   Abhishek Manu Singhvi,Sr.Adv.
                    Mr.   Dhruv Mehta,Sr.Adv.
                    Mr.   Senthil Jagadeesan, AOR
                    Ms.   Sonakshi Malhan,Adv.
                    Ms.   Shruti Chowdhary,Adv.
                    Ms.   Mrinal Kanwar,Adv.

                    Mr. S. Udaya Kumar Sagar, AOR

                    Mr. R. P. Wadhwani, AOR

                    Mr. Shivaji M. Jadhav, AOR

                    T.A. Meenakshi A.,Adv.
                    Mr. Hitesh Kumar Sharma,Adv.
                    Mr. T.L.V. Rama Chari,Adv.
                    Mr. S.D. Dwarakanath,Adv.
                    Ms. Manju Jetley, AOR

                    Mr. N.B.D. Raju,Adv.
                    Mr. Guntur Prabhakar, AOR

                    Ms. Shirin Khajuria, AOR

                    Mr. Shailesh Madiyal, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 13.11.2019. Let compilation be filed on or before 08.11.2019.



(NARENDRA PRASAD)                              (PRADEEP KUMAR)
  COURT MASTER                                   COURT MASTER




                                   3