Supreme Court - Daily Orders
Indrakashi Devi vs The State Of Karnataka on 4 November, 2019
Bench: Arun Mishra, Indira Banerjee
ITEM NO.69 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3309-3310/1997
INDRAKASHI DEVI & ORS. Appellant(s)
VERSUS
THE STATE OF KARNATAKA & ANR. Respondent(s)
(IA No. 19/2013 - APPLICATION FOR DIRECTION
IA No. 15/2012 - APPLICATION FOR DIRECTION
IA No. 6/2007 - APPLICATION FOR DIRECTIONS
IA No. 7/2006 - APPLICATION FOR IMPLEADMENT
IA No. 8/2006 - APPLICATION FOR IMPLEADMENT
IA No. 17/2012 - EXEMPTION FROM FILING O.T.
IA No. 21/2013 - STAY APPLICATION)
WITH
C.A. No. 3305/1997 (IV-A)
(FOR [APPLICATION FOR IMPLEADMENT AS PARTY RESPONDENT] ON IA
2/2014
FOR CLARIFICATION/DIRECTION [AN APPLICATION FOR DIRECTION] ON IA
36967/2019
IA No. 2/2014 - APPLICATION FOR IMPLEADMENT AS PARTY RESPONDENT
IA No. 36967/2019 - CLARIFICATION/DIRECTION)
C.A. No. 3303/1997 (IV-A)
(I.A. FOR impleading party ON IA 56491/2018
FOR INTERVENTION/IMPLEADMENT ON IA 56491/2018
FOR EXEMPTION FROM FILING O.T. ON IA 56493/2018
FOR MODIFICATION OF COURT ORDER ON IA 56500/2018
FOR EXEMPTION FROM FILING O.T. ON IA 56501/2018
IA No. 56501/2018 - EXEMPTION FROM FILING O.T.
IA No. 56493/2018 - EXEMPTION FROM FILING O.T.
IA No. 56491/2018 - INTERVENTION/IMPLEADMENT
IA No. 56500/2018 - MODIFICATION OF COURT ORDER)
C.A. No. 3306/1997 (IV-A)
( FOR [APPLICATION FOR DIRECTION] ON IA 3/2012
FOR EXEMPTION FROM FILING O.T. [EXEMPTION FROM FILING O.T.] ON IA
4/2012
FOR [APPLICATION FOR IMPLEADMENT AS PARTY APPELLANT] ON IA 2/2007
IA No. 3/2012 - APPLICATION FOR DIRECTION
IA No. 2/2007 - APPLICATION FOR IMPLEADMENT AS PARTY APPELLANT
IA No. 4/2012 - EXEMPTION FROM FILING O.T.)
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2019.11.05
C.A. No. 3308/1997 (IV-A)
16:45:09 IST
Reason:
(I.A. FOR impleading party [IA FOR IMPLEADMENT AS PARTY APPELLANT]
ON IA 2/2008
1
FOR INTERVENTION/IMPLEADMENT [IA FOR IMPLEADMENT AS PARTY
APPELLANT] ON IA 2/2008
FOR [I.A. FOR DIRECTION] ON IA 5/2013
FOR APPLICATION FOR SUBSTITUTION [I/A FOR SUBSTITUTION OF LRS OF
SOLE APPELLANT] ON IA 183764/2018
IA No. 183764/2018 - APPLICATION FOR SUBSTITUTION
IA No. 5/2013 - I.A. FOR DIRECTION
IA No. 2/2008 - INTERVENTION/IMPLEADMENT)
C.A. No. 3307/1997 (IV-A)
( FOR [IA FOR IMPLEADMENT AS PARTY APPELLANT] ON IA 2/2007
IA No. 2/2007 - IA FOR IMPLEADMENT AS PARTY APPELLANT)
C.A. No. 3351/1997 (IV-A)
(FOR ON IA 45672/2009)
CONMT.PET.(C) No. 188-189/2013 In C.A. No. 3309-3310/1997 (IV-A)
CONMT.PET.(C) No. 237/2014 In C.A. No. 3309-3310/1997 (IV-A)
Date : 04-11-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Appellant(s) Mr. Neeraj Kishan Kaul,Sr.Adv.
Mr. P. Balaji Varma,Adv.
Ms. Maneesha Kongoui,Adv.
Ms. C. Parwani,Adv.
Ms. Divya Swami,Adv.
Mr. Nikhil Swami,Adv.
Mrs. Prabha Swami, AOR
Ms. Pritha Suri,Adv.
Mr. Aditya Sondhi,Sr.Adv.
Mr. Vikas Mehta, AOR
Mr. Rajat Sehgal,Adv.
Mr. Apoorv Khator,Adv.
Mrs. Kanchan Kaur Dhodi, AOR
Mr. T. Harish Kumar, AOR
Mr. Navneet Dugar,Adv.
Mr. S. N. Bhat, AOR
Mrs. Lalita Kaushik, AOR
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Mr. Abhay Kumar, AOR
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Basava Prabhu S. Patil,Sr.Adv.
Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta,Adv.
Mr. Chinmay,Adv.
Dr. Abhishek Manu Singhvi,Sr.Adv.
Mr. Dhruv Mehta,Sr.Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan,Adv.
Ms. Shruti Chowdhary,Adv.
Ms. Mrinal Kanwar,Adv.
Mr. S. Udaya Kumar Sagar, AOR
Mr. R. P. Wadhwani, AOR
Mr. Shivaji M. Jadhav, AOR
T.A. Meenakshi A.,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Mr. T.L.V. Rama Chari,Adv.
Mr. S.D. Dwarakanath,Adv.
Ms. Manju Jetley, AOR
Mr. N.B.D. Raju,Adv.
Mr. Guntur Prabhakar, AOR
Ms. Shirin Khajuria, AOR
Mr. Shailesh Madiyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 13.11.2019. Let compilation be filed on or before 08.11.2019.
(NARENDRA PRASAD) (PRADEEP KUMAR)
COURT MASTER COURT MASTER
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