Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of West Bengal - Subsection

Section 239(1)(iii) in The West Bengal Motor Vehicles Rules, 1989

(iii)in the case of single-decked vehicle, the rear windows shall be covered from outside with close-spaced strong wire nets and the rear shall be fixed with slanted planks rigidly to ensure blocking of foot-hold on the rear outer body of the vehicle: