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State of Punjab - Section

Section 3AA in The Punjab Legislative Assembly Speaker's and Deputy Speaker's Salaries Act, 1937

3AA. [ Constituency, Secretrial and Postal Facilities Allowance. [Substituted vide Act 21 of 1998.]

-There shall be paid to the Speaker and the Deputy Speaker constituency, secretarial and postal facilities allowance at the rate of] [five thousand rupees per mensem.] [Added vide Act No. 5 of 1992.]