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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(j)"incombustible material" means a material which neither burns nor gives off inflammable vapours in sufficient quantity to ignite at a pilot flame, when heated up to approximately 750°C.