Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(c) in The Foreign Exchange Management Act, 1999

(c)in a case falling under clause (i), also presume, unless the contrary is proved, the truth of the contents of such document.