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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(e) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(e)the form and contents of the report of an archaeological officer, officer authorised by him or a licensee under clause (a) of sub-section (1) of section 22;