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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(4)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)If the surplus of any candidate to be transferred arises from original votes only, the Returning Officer shall examine all the papers belonging to that candidate, divide the unexhausted papers into sub parcels according to the next preference recorded thereon and make a separate sub-parcel of the exhausted papers.