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Calcutta High Court

Malvika Foundation And Ors vs Eiilm Foundation And Ors on 9 June, 2016

Author: Harish Tandon

Bench: Harish Tandon

                                      ORDER SHEET
                                        CS 251/2013
                                       GA 2176/2013
                                       GA 3063/2013
                                       GA 3536/2013
                                        GA 52/2014
                                       GA 3807/2014
                            IN THE HIGH COURT AT CALCUTTA
                              Ordinary Original Civil Jurisdiction
                                      ORIGINAL SIDE

                             MALVIKA FOUNDATION AND ORS
                                        Versus
                              EIILM FOUNDATION AND ORS


  BEFORE:

  The Hon'ble JUSTICE HARISH TANDON

Date : 9th June, 2016.

Mr.Kashinath De, Adv., for the plaintiff. The Court : The plaintiff is directed to serve a notice upon the Receiver intimating that he is required to be personally present on 16th June, 2016 when the matter would be listed in the supplementary list.

(HARISH TANDON, J.) sd/