Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 9 June, 2016
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
CS 251/2013
GA 2176/2013
GA 3063/2013
GA 3536/2013
GA 52/2014
GA 3807/2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS
Versus
EIILM FOUNDATION AND ORS
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 9th June, 2016.
Mr.Kashinath De, Adv., for the plaintiff. The Court : The plaintiff is directed to serve a notice upon the Receiver intimating that he is required to be personally present on 16th June, 2016 when the matter would be listed in the supplementary list.
(HARISH TANDON, J.) sd/