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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981

(2)The petition shall be accompanied by a list signed and verified in like manner setting forth full particulars of any grounds as laid down in Rule 3, which the petitioner alleges, including as full a statement as possible as to the names of the parties alleged to have committed any corrupt practice and the date and place of commission of each corrupt practice.