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State of Jharkhand - Section

Section 2 in Regulations for appointment of Assistant Professors in the Universities of Jharkhand, 2017

2. Definitions.

- In these Regulations, unless there is anything repugnant in the subject or context:-
2.1"Appointing Authority" means "Vice-Chancellor of respective University"
2.2"Chairman" means "Chairman of Jharkhand Public Service Commission"
2.3"Commission" means "Jharkhand Public Service Commission"
2.4"Department" means "Department of Higher, Technical Education and Skill Development, Jharkhand"
2.5"JET" means -"Jharkhand Eligibility Test"
2.6"Member" means Member of "Jharkhand Public Service Commission"
2.7"NET" means "National Eligibility Test"
2.8"State Government" means "The Government of Jharkhand"
2.9"Regulations" means "The Regulations for appointment of Assistant Professors for the Universities of Jharkhand 2017".
2.10"Teacher" means "Assistant Professor".
2.11"University" means "as defined under the Jharkhand State Universities Act, 2000 (Adopted)"
2.12"Vice Chancellor" means "The Vice Chancellor of the University"Chapter-3