Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Punjab - Subsection Section 42(1) in Punjab Jail Manual, 1996 (1)Commissioners and Sessions Judges are required to visit the jails at their head-quarters once in three months, and, once a month respectively, and those in other districts of their divisions when on tour.
