Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3) in Cantonments Act, 1924

(3)When a cantonment has been divided into wards, [* * *] [The words "or the inhabitants into classes" omitted by Act 2 of 1954, s.6.] the electoral roll shall be divided into separate lists for each ward [* * *] [The words "or class, as the case may be"omitted, by Act 2 of 1954, section 6].