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State of Rajasthan - Section

Section 234 in Rajasthan Panchayati Raj Rules, 1996

234. Presentation of claims.

(1)All claims for payment will be prepared in Form XXXI and presented at the office of the Panchayati Raj Institution concerned where they will be checked and passed for payment by head of office.
(2)The officer making a payment order is personally responsible to see that the claim is complete and genuine in all respects and affords sufficient information as to the nature of payment made.