Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] Union of India - Subsection Section 170(3) in The Dedicated Freight Corridor Railway General Rules, 2018 (3)When a train is worked without a Guard, such of his duties as can be performed by the Loco pilot shall devolve on him as may be specified by special instructions.
