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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(f) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(f)prescribe or authorise any Forest Officer to prescribe subject to the control of the Executive Committee, the fees, royalties, or other payments for forest produce, and the manner in which such fees, royalties, or other payments are to be levied, in transit or partly in transit or otherwise.