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State of Tamilnadu - Section

Section 60 in Laws of the Bharathidasan University

60. Annual revision. - The Register of Graduates shall be revised every year on the 1st October. Graduates may notify before 31st March proceeding any change in their address or any information relating to any change of residence or demise of any Registered Graduate.

Any omission or error in the Register of Graduates shall not by itself affect any election.